Section 19 in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
19. Meetings of Town Vending Committee.
(1)A Town Vending Committee shall ordinarily hold at least one meeting within a period of three months or at any such intervals as the Chairperson of the Town Vending Committee may decide for the transaction of its business:Provided that the first meeting of a Town Vending Committee after its constitution under section 22 shall be convened by the Chairperson within 45 days.(2)The meetings of a Town Vending Committee shall be held at any premises within the jurisdiction of the Local Authority or Headquarter as may be decided by the Chairperson.
