Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Goa - Subsection Section 42(2) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986 (2)The decision of such authority shall be final and shall not be liable to be questioned in any court of law.
