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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(b) in The Burdwan University Act, 1981.

(b)four shall be Teachers of the University, other than Professors, from the Departments under the Faculty Council for Post-Graduate Studies concerned elected jointly by such Teachers from amongst themselves of whom not more than one shall belong to one Department;