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State of Assam - Section

Section 3 in The Indian Electricity (Assam Amendment) Act, 1973

3. Amendment of Section 6.

- In Section 6 of the principal Act in sub-section (7)-
(i)for the words "the purchase price", the words "an amount" shall be substituted;
(ii)for the words, brackets and figure "sub-section (4)", the words brackets figures and punctuation mark "sub-sections (1), (2) and (3)" shall be substituted.