Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(ii) in The Indian Electricity (Assam Amendment) Act, 1973 (ii)for the words, brackets and figure "sub-section (4)", the words brackets figures and punctuation mark "sub-sections (1), (2) and (3)" shall be substituted.
