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Himachal Pradesh High Court

Neeraj Chandel & Another vs . State Of H.P. on 24 May, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

Neeraj Chandel & another Vs. State of H.P. .

CWP No. 3497 of 2022 24.5.2023 Present: Mr.Naresh K. Sharma, Advocate, for the petitioners.

Mr.Pranay Pratap Singh, Additional Advocate General, for respondents No. 1 to 3.

r to None for respondents No. 4 to 7.

CWP No. 3497 of 2022 Respondents No. 4 to 7 are duly served, but there is no representation on their behalf, hence they are proceeded against ex parte.

Pleadings on behalf of appearing respondents are complete.

List for consideration after four weeks.

CMP No. 6889 of 2022 Allowed. Applicants/petitioners are exempted from filing English translation of Annexures P-5 and P-7, at this stage, subject to filing of the same within seven days, as and when directed to do so.

The application stands disposed of.

(Vivek Singh Thakur), Judge.

(Sushil Kukreja) Judge.

24th May, 2023 (Keshav) ::: Downloaded on - 25/05/2023 20:31:37 :::CIS .

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