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State of West Bengal - Section

Section 31 in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

31. Appointment on the recommendation of the Selection Committee constituted by the University Council.

(1)Notwithstanding anything contained in section 29, until the constitution of a Selection Committee referred to therein, a University Lecturer, Reader or Professor shall be appointed by the West Bengal State University (Barasat, North 24-Parganas) Council, referred to in sub-section (1) of section 59 on the recommendation of a Selection Committee, constituted by the said Council in such manner as it thinks fit, which shall include as its member at least one person, not holding any office of profit under the University and having special knowledge of the subject which the Professor or the Reader or the Lecturer, as the case may be, will teach, nominated by the Chancellor.
(2)If the West Bengal State University (Barasat, North 24-Parganas) Council does not accept the recommendation of the Selection Committee the provision of sub-section (3) of section 30 shall apply mutatis mutandis.