Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(2) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(2)If the West Bengal State University (Barasat, North 24-Parganas) Council does not accept the recommendation of the Selection Committee the provision of sub-section (3) of section 30 shall apply mutatis mutandis.