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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Punjab - Subsection

Section 90(2) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(2)One-third of the Members of a Zila Parishad actually serving for the time being shall form a quorum at the meeting of the Zila Parishad.