Section 13 in The Haryana Medical Education Service Rules, 1988
13. Seniority.
- Seniority inter se of members of the Service, shall be determined by the length of continuous service on any post in the service :Provided that there are different categories of posts in the Service, the seniority shall be determined separately for each category.Provided further that in the case of two or more members appointed by direct recruitment, the order of merit determined by the Commission or Selection Committee shall not be disturbed in fixing the seniority :Provided further that in the case of two or more members appointed on the same date, the seniority shall be determined as follows :-(a)a member appointed by direct recruitment shall be senior to a member appointed by transfer;(b)a member appointed by promotion shall be senior to a member appointed by transfer;(c)in the case of members appointed by promotion or by transfer, seniority shall be determined according to the seniority of such members in the appointments from which they were promoted or transferred; and(d)in the case of members appointed by transfer from different cadres, their seniority shall be determined according to pay, preference being given to a member who was drawing a higher rate of pay in his previous appointment; and if the rates of pay drawn are also the same, then by the length of their service in the appointments, and if the length of such service is also the same, older member shall be senior to the younger member.
