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State of Madhya Pradesh - Section

Section 12 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

12. Acknowledgement of original application.

(1)Receipt of original application presented in person under rule 8 shall be acknowledged in Form I.
(2)Receipt of original application received by post or courier services under rule 9 shall be acknowledged in Form I and sent by post.
(3)Receipt of original application presented through a Lok Sewa Kendra under rule 10 or through Revenue Case Management System portal under rule 11 shall be acknowledged in Form II.