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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(3)Receipt of original application presented through a Lok Sewa Kendra under rule 10 or through Revenue Case Management System portal under rule 11 shall be acknowledged in Form II.