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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2)(j) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(j)In case of any misappropriation of funds, both the persons responsible and ultimate recipient of such funds shall be identified and indicated in the Social Audit report.