Section 33 in The Maharashtra Shops and Establishments Act, 1948
33. [ 0pening and closing hours for young persons and women. [Substituted by Maharashtra 64 of 1977, Section 12.]
] - (1) [* * *] [Sub-section (1) deleted by Maharashtra 34 of 2005, Section 3.](2)No such young person shall be required or allowed to work in any establishment after 7.00 p.m.(3)No such woman shall be required or allowed to work in any establishment [after 9.30 p.m.] [Substituted by Maharashtra 34 of 2005, Section 3.]
