Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(3) in The Maharashtra Shops and Establishments Act, 1948 (3)No such woman shall be required or allowed to work in any establishment [after 9.30 p.m.] [Substituted by Maharashtra 34 of 2005, Section 3.]
