Section 2(1A) in The Howrah Municipal Corporation Act, 1980
(1A)[ "Annual Development Plan" means the Annual Development Plan prepared under section 231;] [Original clause (1) first renumbered as clause (1A) and present clause (1) inserted by W.B. Act 17 of 1995, then clause (1A) again renumbered as clause (1B) and present clause (1A) inserted by W.B. Act 11 of 1999.]
