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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(k) in Tamil Nadu Co-operative Societies Rules, 1988

(k)[ "sericulture society" means a society which undertakes mulberry cultivation or silkworm rearing or chawkie rearing or silk reeling or silk twisting and do other service activities to sericulturists by sale of inputs, layings, etc.] [Added by G.O. Ms. No. 868, Co-operation, Food and Consumers Protection, dated the 27th September 1990.]