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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)The Commission may follow, as far as possible, the general procedure prescribed in Chapter 11 of these regulations in dealing with a proceeding arising out of a contravention or likely contravention by a licensee