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[Cites 0, Cited by 0] [Section 63G] [Entire Act]

State of West Bengal - Subsection

Section 63G(1) in The West Bengal Factories Rules, 1958

(1)The information furnished under rules 63E and 63F shall include the quantity of the solid and liquid wastes generated per day, their characteristics and the methods of treatment such as incineration of solid wastes, chemical and biological treatment of liquid wastes and the arrangements for their final disposal.