Section 4 in The Insecticides (Amendment) Act, 2000
4. Amendment of section 24.- In section 24 of the principal Act,-(a) in sub- section (1), for the word" sixty", the word" thirty" shall be substituted;
(b)in sub- section (4), for the words" which shall make the test or analysis", the words" which shall, within a period of thirty days, make the test or analysis" shall be substituted.
