Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(b) in The Insecticides (Amendment) Act, 2000 (b)in sub- section (4), for the words" which shall make the test or analysis", the words" which shall, within a period of thirty days, make the test or analysis" shall be substituted.
