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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(1)(ii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(ii)The Registrar shall cause to put up all such applications received before the Chairman of the Selection Committee for his consideration.