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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)The procedure for the appointment of academic staff members, when vacancies arise or when new posts are created, shall be as under, namely :-
(i)The Vice-Chancellor, may have the posts advertised with such qualifications as have been prescribed by the Executive Council on the recommendations, if any, of the Academic Council.
(ii)The Registrar shall cause to put up all such applications received before the Chairman of the Selection Committee for his consideration.
(iii)The Chairman shall arrange to scrutinise all applications received and prepare a list eligible candidates who shall be called for interview.
(iv)The Vice-Chancellor then make the appointment of a candidate or candidates strictly in the order of merit as arranged by the Selection Committee. If he wishes to make an appointment otherwise than in the order of merit recommended by the Selection Committee, he shall record the reasons thereof and obtain the approval of the Executive Council before making the appointment.
(v)The Vice-Chancellor shall then make the appointment of suitable person only from amongst the persons recommended by the Selection Committee.