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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Haryana - Subsection

Section 58(2) in Haryana Panchayati Raj Election Rules, 1994

(2)The Returning Officer (Panchayat) or such authorised Officer shall make adequate arrangements for the safe transport of all ballot boxes, packets and other papers and for their safe custody until the commencement of the counting of votes.