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State of Haryana - Section

Section 58 in Haryana Panchayati Raj Election Rules, 1994

58. Transmission of ballot boxes, packets etc. to the Returning Officer (Panchayat).

(1)The Presiding Officer shall then deliver or cause to be delivered to the Returning Officer (Panchayat), at such place as the Returning Officer (Panchayat) or the officer authorised by him in this behalf may direct -
(a)the ballot boxes ;
(b)the ballot papers account ;
(c)the sealed packets referred to in Rule 57 ; and
(d)all other papers used at the poll.
(2)The Returning Officer (Panchayat) or such authorised Officer shall make adequate arrangements for the safe transport of all ballot boxes, packets and other papers and for their safe custody until the commencement of the counting of votes.