Himachal Pradesh High Court
State Of Hp And Another vs Ravinder Paul & Others And on 3 June, 2022
Bench: Sabina, Satyen Vaidya
State of HP and another vs Ravinder Paul & others and connected matter .
LPA No.62 of 2022 a/w LPA No.43 of 2020 LPA No.62 of 2022 03.06.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants LPA No.43 of 2020 Mr. Adarsh K. Vashista, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for respondents No.1 and 2/State.
Mr. Rajiv Rai, Advocate, for respondent No.3.
Learned Additional Advocate General requests for an adjournment.
List after three weeks.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge June 03, 2022 Himalvi ::: Downloaded on - 03/06/2022 20:05:40 :::CIS