Section 24(2) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986
(2)Along with the ballot paper, the Election Officer shall also sent--(a)a cover addressed to himself in Form IX;(b)an envelope with the number of the ballot paper entered on its face; and(c)a letter in Form X. The Election Officer shall have the number of the ballot paper entered at the left hand bottom corner of the cover in Form IX.
