Section 24(2)(c) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

(c)a letter in Form X. The Election Officer shall have the number of the ballot paper entered at the left hand bottom corner of the cover in Form IX.

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