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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(45) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(45)"fire tower" means an enclosed staircase that can only be approached from the various floors through landings or lobbies separated from both the floor area and the staircase by fire resistant doors;