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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(2)(c) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(c)Such persons, not less than five and not more than ten, to be nominated by the Pradhikaran, amongst progressive farmers recognized with State/ National award in agriculture and allied sector including agriculture entrepreneur running agro-business and agro-industries in the State, in such manner and for such term, as may be prescribed as members.