Section 145(6) in Uttarakhand Panchayati Raj Act, 2016
(6)Water Management and Bio-diversity Management Committee shall perform duties and exercise powers of the concerning works from following subjects-(a)to, proper conduct and maintain of tube well and drinking water schemes;(b)to, remedy of environmental safety in the population area,(c)to, maintain different type of lands, traditional mattes and cultivation. to knowledge of storing of cattle's and minor lives and diversity related matters.
