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[Cites 0, Cited by 0] [Section 145(6)] [Section 145] [Entire Act]

State of Uttarakhand - Subsection

Section 145(6)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)to, maintain different type of lands, traditional mattes and cultivation. to knowledge of storing of cattle's and minor lives and diversity related matters.