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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008

(h)"competent person" means an individual recognized by the CGD network owner/operator based on his proficiency and skill set achieved by appropriate combination of education, training and practical experience in the critical traits as laid down by the Board under regulations;