Section 20(1)(a) in The U.P. Water Management And Regulatory Commission Act, 2008

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1)(a) in The U.P. Water Management And Regulatory Commission Act, 2008

(a)in contravention of the provisions of this Act, the rules or the regulations made under this Act, engages in the business of distribution or supply of water or

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State of Uttar Pradesh - Subsection

Section 20(1)(a) in The U.P. Water Management And Regulatory Commission Act, 2008