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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(6) in Rajasthan High Court Staff Service Rules, 2002

(6)Those candidate who will qualify the test will be required to appear for personal interview which will be of 25 marks.[27-A. [Rule 27-A is deleted vide Estt./HC/2011/181 dated 8 July, 2011 was Inserted vide Notification No. Estt./HC/2010/195 dated 21.6.2010.] Deleted]