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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)For 5 metres (16.404 ft.) from top of the wall the thickness shall be 34.29 centimetres (13½ inches). Provided that, where the wall does not exceed 9 metres (29.528 ft.) in height the wall for 3.5 metres (11 ft. 5.8 inches) from the top may be 22.86 centimetres (9 inches).