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State of Haryana - Section

Section 41 in The Haryana New Mandi Townships Building Rules, 1967

41. External and Party Wall in Public buildings and ware-houses - [Section 4(2)(1) and (h)].

(1)In public buildings or warehouses and Industrial buildings every external or party wall built in masonry shall be constructed of a thickness in accordance with the following table. For the purposes of this table any left, balcony or mezzanine floor of more than 3 metres (9.8425 feet) in which shall be considered as forming a storey for determining the thickness of walls which support it. The thickness for any wall obtained in accordance with the table shall be subject to the provisions of all other rules in so far as they are applicable.
    Wall built in 1:3 or 1:4 cement sand Mortar Wall built in 1:2 lime Mortar or 1:6 CementMortar Wall built in Mud Mortar
Height of a wall Length of wall Thickness at base Thickness immediately 16.404" (5 mt. from top) Thickness at base Thickness immediately 16.404" (5 mt. from top) Thickness at base Thickness immediately 16.404" (5 mt. from top)
1 2 3 4 5 6 7 8
Not exceeding metres (24.6064') Whatever the length 34.29 Cm. 34.29 Cm. 34.29 Cm. 34.29 Cm. 45.72 Cm. 34.29 Cm.
(13½") (13½") (13½") (13½") (18") (13½")
Exceeding 7.5 mt. (24.6064") but not Exceeding 9 metres Not exceeding 13.50 metres (44.2914') 34.29 Cm. 34.29 Cm. 34.29 Cm. 34.29 Cm. 45.72 Cm. 34.29 Cm.
(13½") (13½") (13½") (13½") (18") 13½")
  Exceeding 13.50 metres (44.2914') 34.29 Cm. 34.29 Cm. 45.72 Cm. 34.29 Cm. 57.15 Cm. 34.29 Cm.
  (13½") (13½") (18") (13½") (22½") (13½")
Exceeding 9 metres Not exceeding 35' 34.29 Cm. 34.29 Cm. 45.72 Cm. 34.29 Cm. 57.15 Cm. 34.29 Cm.
(13½") (13½") (18") (13½") (22½") (13½")
  Exceeding 10.50 metres (34.4484') 45.72 Cm. 34.29 Cm. 45.72 Cm. 34.29 Cm. 57.15 Cm. 34.29 Cm.
  (18") (13½") (18") (13½") (22½") (13½")
  but not exceeding 13.50 metres (44.794") Exceeding 13.50metres (44.2914") 57.15 Cm. 34.29 Cm. 57.15 Cm. 34.29 Cm.    
  (22½") 13½") (22½") (13½")    
Exceeding 12 metres (39.37") but not exceeding 15 metres(49.213') Not exceeding 9 metres (29.528') 45.72 Cm. (18") 34.29 Cm.(13½")        
  Exceeding 9 metres (29.528') but not exceeding 13.50 metres(44.2914') 57.15 Cm. (22½") 34.29 Cm. (13½")        
  Exceeding 13.50 metres (44.2914') 68.58 Cm. (27") 34.29 Cm. (13½")        
(2)For 5 metres (16.404 ft.) from top of the wall the thickness shall be 34.29 centimetres (13½ inches). Provided that, where the wall does not exceed 9 metres (29.528 ft.) in height the wall for 3.5 metres (11 ft. 5.8 inches) from the top may be 22.86 centimetres (9 inches).
(3)The intermediate part of the wall between the base and 5 metres (16.404 feet) below the top shall be built so as to fill at least the space between straight lines (drawn on each side of the wall) joining the thickness at the base to the thickness immediately below 5 metres (16.404 feet) from the top.
(4)All walls mentioned in this rule shall be of such thickness as to give the ratio of storey height (or length) to the thickness of the wall not more than that given below :
Mortar in which wall is built Allowable ratio of storey height or length to the thicknessof wall
1:3 or 1.4 cement mortar 14
1:2 lime mortar or 1:6 cement mortar 13
Mud mortar 12
(5)All walls of buildings that are laid on mud mortar shall be pointed or plastered externally with cement or lime plaster.