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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(6) in Tamil Nadu Electricity Grid Code, 2005

(6)Metering and Communication (i) The user shall provide meters for accounting and audit purposes as per the standards specified by Authority under Section 73(e) of the Act. The agency who has to provide, operate and maintain the metering arrangements at various locations will be stipulated by the STU in the connection agreement. STU shall be responsible to formulate the metering procedure and implement it with other Users.
(ii)The user shall be required to provide the voice and data communication facilities as decided by SLDC.
(iii)The user shall make arrangements for integration of the controls and telemetering features of his system into the Automatic Generation Control, Special Protection System, Energy Management Systems and SCADA system of the STU / SLDC.