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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(3) in Kerala Municipality Building Rules, 1999

(3)For determining the exit required, the number of persons in any floor area or the occupant load shall be based on the actual number of occupants but in case less than that specified in Table 7.Occupant Load
Sl. No. Group of occupancy Occupant Load (gross area in square meters perperson)
(1) (2) (3)
1. Group A1 Residential 12.5
2. Group A2 Special Residential 4.0
3. Group B Educational 4.0
4. Group C Medical/Hospital 15.0
5. Group D Assembly 1.5
6. Group E Office 1.5
7. Group F Mercantile (Commercial) 3 to 6
8. Group G1 Industrial 10.0
9. Group G2 Small Industrial 10.0
10. Group H Storage (including Warehousing) 30.0
11. Group I Hazardous 10.0