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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(III) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(III)The benefit of reservation shall be available to the reserved category candidate only if the attested photocopy of the valid category certificate is uploaded/attached with the online Application Form/Confirmation Page and Category Code is given correctly by the candidate in the original online Application Form at the time of its submission.