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State of Mizoram - Section

Section 10 in Mizoram Liquor (Prohibition and Control) Rules, 2014

10. Endorsement of applications.

- If the application is in order and the amount of duties and pass fee payable entered therein is correct, the Commissioner or Superintendent of the district shall endorse the application with an order directing the applicant to pay pass fee fixed by the Government into the treasury through bank by treasury challan and stating under which account head the payment should be made.