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[Cites 0, Cited by 3] [Section 134B(1)] [Section 134B] [Entire Act]

State of West Bengal - Subsection

Section 134B(1)(a) in West Bengal Co-operative Societies Act, 2006

(a)"Co-operative Credit Structure Entity" includes the West Bengal State Co-operative Bank, a District Central Co-operative Bank, a Primary Agricultural Credit Co-operative Society, the West Bengal State Agricultural and Rural Development Bank, a Primary Co-operative Agricultural and Rural Development Bank;