Gujarat High Court
Bardoli Shreerang Exhibitors Private ... vs Maheshbhai Babubhai Hirpara on 21 October, 2020
Author: R.M.Chhaya
Bench: R.M.Chhaya, Vaibhavi D. Nanavati
C/FA/1774/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1774 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
In R/FIRST APPEAL NO. 1774 of 2020
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BARDOLI SHREERANG EXHIBITORS PRIVATE LIMITED
Versus
MAHESHBHAI BABUBHAI HIRPARA
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Appearance:
MR DHAVAL DAVE, SENIOR ADVOCATE assisted by MR JIGAR M
PATEL(3841) for the Appellant(s) No. 1
KARTIKKUMAR K JOSHI(8042) for the Defendant(s) No. 1,2,3,4,6,7
MR.NISARG P RAVAL(7262) for the Defendant(s) No. 5
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CORAM:HONOURABLE MR. JUSTICE R.M.CHHAYA
and
HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 21/10/2020
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA) Learned advocate Mr. Nisarg P. Raval shall provide names of heirs of the deceased respondent no.7 - Rajeshri Gautam Patel along with the death certificate latest by 24.10.2020 to Mr. J.M. Patel, learned advocate for the appellant. It is expected that the applicant shall file appropriate application which may be listed immediately on its filing. S.O. to 3.11.2020.
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