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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(4)(a) in Manonmaniam Sundaranar University Act, 1990

(a)to be the custodian of the records, the common seal and such other property of the University as the Syndicate shall commit to his charge: