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[Cites 0, Cited by 0] [Section 23] [Entire Act]

UT Chandigarh - Subsection

Section 23(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(2)The following matter shall be referred to the Standing Finance Committee which shall consider them and make its recommendations thereon namely :-
(a)annual accounts of the Institute showing the receipts and expenditure together with audit report thereon;
(b)budget estimates showing the estimated receipts and expenditure of the Institute;and
(ii)incurring of any expenditure not included in the budget;
(c)all proposals for the creation of posts;
(d)all financial matters pertaining to the Institute;
(e)all matters relating to the invitation and acceptance of tenders.