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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Chota Nagpur Division - Subsection

Section 4(2)(b) in Chota Nagpur Tenancy Act, 1908

(b)non-occupancy Raiyats, that is to say, Raiyats not having such a right of occupancy, and