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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1)(m) in Punjab Boiler Operation Engineers' Rules, 2001

(m)operation and testing of instruments and controls in boiler plants, feed water control, combustion control, pulverized fuel firing and milling plant control system, furnace draught control, steam temperature control, utility of data logging and problem reporting and trouble sooting;