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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Assam - Subsection

Section 69(b) in Mising Autonomous Council Act, 1995

(b)All powers, duties, functions of the General Council, the Executive Council and the Village Council shall be exercised, discharged and performed by such authorities or as may be appointed by the Governor in this behalf.