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State of Assam - Section

Section 69 in Mising Autonomous Council Act, 1995

69. Effect of dissolution.

- When an order of dissolution is made under section 68, with effect from the date of the orders.
(a)All the members of the General Council, the Executive Council and the Village Councils shall vacate their offices, and
(b)All powers, duties, functions of the General Council, the Executive Council and the Village Council shall be exercised, discharged and performed by such authorities or as may be appointed by the Governor in this behalf.