Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1)(b) in The Bihar Vaccination Rules, 1944

(b)for any other area unless he has been granted after such examination by such Superintendent a certificate of competency in the form specified in sub-rule (2).